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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(2)(iii) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)preference shall be given to interpreters, translators, special educators, experts who have worked in similar activities for a period of two years;