Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 322] [Entire Act]

State of Andhra Pradesh - Subsection

Section 322(1) in Andhra Pradesh Municipalities Act, 1965

(1)Vaccination shall be compulsory in every municipality in respect of such persons and to such extent as may be prescribed.