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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(3)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)hand over to the person in charge of the premises a copy of the Authorization Notice or, if such person is not present, affix such a copy to a prominent place on the premises; and