Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(iii) in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

(iii)An affidavit of the applicant to the effect that the claim made by him is correct and genuine and that in case the same is found otherwise, he would be liable to refund the full amount of subsidy to the Government alongwith interest at the rate of 15% per annum, should be submitted with the application.