Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(2)(i) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

(i)the procedure to be followed in filing applications and appeals and in hearing and disposing of such applications and appeals;