Section 47(1)(a) in The Gas Cylinders Rules, 2016

[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

(a)specification and plan drawn to scale in triplicate clearly indicating -

(i)the manner in which the provisions prescribed in these rules shall be complied with;

(ii)the premises proposed to be licensed, the area of which shall be distinctly coloured or otherwise marked;

(iii)the surrounding area lying within 100 metres of the edge of all facilities which are proposed to be licensed;

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