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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(5) in Sardar Patel University Act, 1955

(5)On receipt of the report under sub-section (1), the Senate shall, after such further inquiry (if any) as may appear to it to be necessary, record its opinion on the matter:Provided that no resolution of tire Senate recommending the withdrawal of the affiliation shall be deemed to have been passed by it unless the resolution has obtained the support of not less than one-half of the members of the Senate.