Himachal Pradesh High Court
Ultratech Cement Ltd vs Tohnu Ram (Since Deceased) Through His ... on 17 October, 2019
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
Review Pet. No. 111 of 2019.
Date of Decision: 17th October, 2019.
.
Ultratech Cement Ltd. .....Petitioner
Versus
Tohnu Ram (since deceased) through his legal heirs and others
....Respondents.
Coram
The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
Whether approved for reporting?
For the Petitioner: Mr. Sunil Mohan Goel, Advocate.
For Respondent No.3 : Mr. Arvind Sharma, Addl. A.G. with Mr.
Y.S. Thakur, and, Mr. Vikrant Chandel,
Dy. A.Gs.
For other respondents: Nemo.
Sureshwar Thakur, Judge (Oral)
Heard. There is no error apparent, in, the order of 22 nd August, 2019, rendered, upon, CMP No.3476 of 2019, in, RFA No. 120 of 2018. Accordingly, the review petition is dismissed. All pending applications, if any, also stand disposed of. No costs.
(Sureshwar Thakur) th 17 October, 2019. Judge.
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