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State of Odisha - Section

Section 24 in The Orissa Panchayat Samiti Budget Rules, 1969

24.

The procedure for framing and sanctioning supplementary or revised Budgets and the conditions and restriction in preparing the supplementary or revised Budgets shall be same as those for the original Budget of the Samiti :Provided that it shall not be obligatory for the Standing Committee to discuss the supplementary or the revised estimate.