Supreme Court - Daily Orders
M/S Hamilton Housewares P.Ltd. vs Designated Authority Directorate ... on 12 September, 2014
ITEM NO.29 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 1457/2012
M/S HAMILTON HOUSEWARES P.LTD. Appellant(s)
VERSUS
DESGTD.AUTH.D.G.OF A.DUP.& A.DUT.& ORS. Respondent(s)
Date : 12/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. M. P. Devanath,Adv.
For Respondent(s)
Mr. Ratish Kumar, Adv.
Mr. Sanjay Sharawat,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.16 16:02:29 IST Reason: