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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(ii) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992

(ii)Payment shall be made on the basis of the recorded weight of the cane at the purchasing centre. The price of the cane to be paid shall be calculated to the nearest paise.