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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(dba) in The National Co- Operative Development Corporation (Amendment) Act, 2002

(dba)" industrial goods" means the products of industrial co- operatives or cottage and village industries or products of allied industries in the rural area and includes any handicrafts or rural crafts;