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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(3) in Vinayaka Missions Sikkim University Act, 2008

(3)The headquarters of University shall be in Sikkim and it may have campuses or Regional Centres, Study Centres [anywhere in the State of Sikkim] [The Words substituted for 'anywhere in India and abroad' by Act No. 7 of 2017, w.e.f. 22.03.2017.] with approval of the Board of Governors.