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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(7)(a) in Right of children to Free and compulsory Education Rules, 2011

(a)communicate in simple and creative ways to the population in the limit of the school, the rights of child as enunciated in the Act; as also the duties of the State Government, local authority, school, parent and guardian;