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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(1) in The Mineral Conservation and Development Rules, 2017

(1)Each information source shall have a dedicated area on the page for displaying information (a portlet).Explanation. - For the purposes of this rule, it is clarified that inspections carried out by the Indian Bureau of Mines or the State Government or an authorised officer of the Director, Atomic Minerals Directorate for Exploration and Research, as the case may be, and the response of the mine owner or manager to the inspection shall be construed as one information source.