Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 22 in Maharaja Bhupinder Singh Punjab Sports University Act, 2019 22. Board of Sports Studies. - The constitution, powers and functions of the Board of Sports Studies shall be such as may be prescribed by the Statutes.
