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[Cites 0, Cited by 0] [Section 62AH(4)] [Section 62AH] [Entire Act]

State of Bihar - Subsection

Section 62AH(4)(e) in Bihar Factories Rules, 1950

(e)The Committee may call for documents, examine experts, inspect the site if necessary and take other steps for formulating its view in regard to the suitability of the site.