Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Telangana - Subsection Section 24(1)(b) in Telangana Jagirdars Debt Settlement Act, 1952 (b)whether the total amount of debts due from such person on the date of the application is or exceeds Rs. 5,000/-