Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 51(6)] [Section 51] [Entire Act] State of Haryana - Subsection Section 51(6)(i) in Haryana Panchayati Raj Act, 1994 (i)if he is Sarpanch to a Panch commanding majority in the Gram Panchayat; and