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[Cites 0, Cited by 26] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(7) in The Income Tax Act, 1961

(7)[* * *] [ Sub-Sections (5) to (7) omitted by Act 20 of 2002, Section 56 (w.e.f. 1.6.2002).]