Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1186] [Entire Act] Bengal Presidency - Subsection Section 1186(e) in Police Regulations, Bengal , 1943 (e)The accountant shall see that names have been properly included, that no names have been omitted or wrongly entered and that all broken periods and deductions have been properly entered.
