In this Act, unless the context otherwise requires,-(a)"Board" means the Betwa River Board established under section 4;(b)"Chairman" means the Chairman of the Board;(c)"Executive Committee" means the Executive Committee constituted under section 5;(d)"member" means a member of the Board and includes the Chairman;(e)"prescribed" means prescribed by rules made by the Central Government under section 22;(f)"Rajghat Dam" means the Dam described in the Schedule;(g)[Rani Laxmibai Sagar] means the reservoir created by the construction of the Rajghat Dam;(h)"regulations" means regulations made by the Board under section 23;(i)"rules" means rules made by the Central Government under section 22.
