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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1)(b) in Medical Attendance Rules

(b)if there is no such hospital as is referred to in Clause (a) in such hospital, other than a Government hospital in that district as can in the opinion of the authorised medical attendant provide the necessary and suitable treatment; or