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[Section 10]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 10(1) in The Jammu and Kashmir Civil Services (Special Provisions) Act, 2010
| (i) Administrative Secretary, Finance Department | : | Convener |
| (ii) Administrative Secretary, General AdministrationDepartment | : | Member |
| (iii) Administrative Secretary of the concerned Department | : | Member |
| (iv) Director, General Accounts and Treasuries | : | Member |
| (v) Director, Codes, Finance Department | : | Member-Secretary |