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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1) in The Jammu and Kashmir Civil Services (Special Provisions) Act, 2010

(1)There shall be an Empowered Committee consisting of -
(i) Administrative Secretary, Finance Department : Convener
(ii) Administrative Secretary, General AdministrationDepartment : Member
(iii) Administrative Secretary of the concerned Department : Member
(iv) Director, General Accounts and Treasuries : Member
(v) Director, Codes, Finance Department : Member-Secretary