Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Karnataka - Subsection Section 11(1) in The Karnataka Daily Wage Employees Welfare Act, 2012 (1)The Government may, by notification and after previous publication, make rules to regulate other conditions of service of daily wages and for the purposes of this Act.
