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Rajasthan High Court - Jodhpur

Ganpat Lal Mohta vs Mr. Chanchal Verma And Ors on 12 July, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                                      S.B. Writ Contempt No. 719/2018

                                    Ganpat Lal Mohta S/o Shri Genda Mohta, B/c Harijan, R/o Behind
                                    Magistrate Colony, Kuwada Road, Bhilwara. At Present Posted At
                                    Government Upper Primary School Kalundiya, Panchayat Samiti
                                    Suwana, District Bhilwara.
                                                                                                ----Petitioner
                                                                      Versus
                                    1.       Mr.   Chanchal       Verma,   Chief   Executive    Officer,   Zila
                                             Parishad, Jodhpur.
                                    2.       Mr. Natwar Nangal, Block Elementary Education Officer,
                                             Panchayat Samiti Bap, District Jodhpur.
                                    3.       State Of Rajasthan, Through The Secretary, Department
                                             Of Rural And Panchayati Raj Department, Government Of
                                             Rajasthan, Jaipur.
                                                                                           ----Respondents


                                   For Petitioner(s)          :     Mr. Devendra Soni



                                                    HON'BLE MR. JUSTICE P.K. LOHRA

Order 12/07/2018 Learned counsel for the petitioner seeks permission to withdraw this contempt petition.

The contempt petition is dismissed as withdrawn.

(P.K. LOHRA),J Surabhii/127 Powered by TCPDF (www.tcpdf.org)