Rajasthan High Court - Jodhpur
Ganpat Lal Mohta vs Mr. Chanchal Verma And Ors on 12 July, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Writ Contempt No. 719/2018
Ganpat Lal Mohta S/o Shri Genda Mohta, B/c Harijan, R/o Behind
Magistrate Colony, Kuwada Road, Bhilwara. At Present Posted At
Government Upper Primary School Kalundiya, Panchayat Samiti
Suwana, District Bhilwara.
----Petitioner
Versus
1. Mr. Chanchal Verma, Chief Executive Officer, Zila
Parishad, Jodhpur.
2. Mr. Natwar Nangal, Block Elementary Education Officer,
Panchayat Samiti Bap, District Jodhpur.
3. State Of Rajasthan, Through The Secretary, Department
Of Rural And Panchayati Raj Department, Government Of
Rajasthan, Jaipur.
----Respondents
For Petitioner(s) : Mr. Devendra Soni
HON'BLE MR. JUSTICE P.K. LOHRA
Order 12/07/2018 Learned counsel for the petitioner seeks permission to withdraw this contempt petition.
The contempt petition is dismissed as withdrawn.
(P.K. LOHRA),J Surabhii/127 Powered by TCPDF (www.tcpdf.org)