Section 63(2)(c) in U.P. Revenue Code, 2006

[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Uttar Pradesh - Subsection

Section 63(2)(c) in U.P. Revenue Code, 2006

(c)[ any land acquired under the provisions of Land Acquisition Act, 1894 (Act no. 1 of 1894) and the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 (Act No. 30 of 2013).] [Substituted by U.P. Act No. 4 of 2016, dated 11.3.2016.]

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State of Uttar Pradesh - Subsection

Section 63(2)(c) in U.P. Revenue Code, 2006