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[Cites 0, Cited by 0] [Section 18A] [Entire Act]

State of West Bengal - Subsection

Section 18A(5) in The Darjeeling Gorkha Hill Council Act, 1988

(5)A Councillor not belonging to any recognised political party shall furnish a statement to that effect to the prescribed authority referred to in sub-section (1) within one month from the date of the first meeting of the General Council.