Section 20 in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996
20. Appearance of Legal Practitioner barred.
- No Legal Practitioner shall be allowed to appear before the Gram Nyayalaya on behalf of the parties :Provided that the parties may take legal assistance from the Legal Aid Officer of the district appointed under the Chhattisgarh Samaj Ke Kamjor Vargon Ke Liya Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976 (No. 26 of 1976).
