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State of Uttar Pradesh - Section

Section 6U in U.P. Industrial Disputes Act, 1947

6U. [ Prohibition of instigation or incitement to illegal strikes and lock-out. [Inserted by U.P. Act No. 23 of 1957.]

- No person shall aid, instigate or incite others to take part in or otherwise act in furtherance of any strike or lock-out which is, or when commenced, will be in contravention of the provisions of this Act.]