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State of Assam - Section

Section 9 in The Assam Education Department Selection Rules, 1981

9. Interview and written tests.

(1)The Board shall normally hold an interview of the candidates but there will be no bar in holding written tests of candidates if the Selection Board considers it necessary :Provided that no interview shall be taken in the absence of the Chairman and three other members of the Board.
(2)The Board may, as and when necessary associate subject specialists or experts in the interview for selection of candidates and such specialists or experts, when associated shall be paid such Travelling Allowance/Daily Allowance as admissible under rules and honorarium as may be determined by the State Government.