Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 61 in The Oil Mines Regulations, 2017 61. Well perforation. - No well perforation shall be carried out except in accordance with the Oil Industry Safety Directorate Standard, that is, OISD-STD-191 or its revised version.
