Section 29(2)(b) in The Himachal Pradesh Courts Act, 1976

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State of Himachal Pradesh - Subsection

Section 29(2)(b) in The Himachal Pradesh Courts Act, 1976

(b)for the translation of any paper in the High Court, for the preparation of paper books for the hearing of appeals and the copying or, printing of any such papers or translation and the recovery from the persons at whose instance or on whose behalf papers are filed, of the expenses thereby incurred :

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State of Himachal Pradesh - Subsection

Section 29(2)(b) in The Himachal Pradesh Courts Act, 1976