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[Cites 0, Cited by 5] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(ii) in The Delhi Rent Control Act, 1958

(ii)any person continuing in possession after the termination of his tenancy; and [Substituted by Act 18 of 1976, section 2, for clause (1) (w.r.e.f. 1-12-1975)]