Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 131 in Bihar Chaukidari Manual 131. Care should be taken to see that the higher position of the President does not entirely overshadow the remaining members of the panchayat. The panchayat should work as a body in all matters appertaining to them as such.
