Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(2) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 (2)The educational agency shall be bound by anything done by the school committee in the discharge of the functions of that committee under this Act.
