Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(6) in Bihar Private Universities Rules, 2013 (6)The project shall contain particulars as mentioned in sub-section (2) of section 4. Application rejected under sub-section (3) of section 5 or sub-rule
