Section 3(2)(c) in The Newspapers (Price Control) Act, 1972

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Union of India - Subsection

Section 3(2)(c) in The Newspapers (Price Control) Act, 1972

(c)any special circumstances arising on or after the basic price date of the newspaper and having a bearing on the cost of the production of newspapers; and

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Union of India - Subsection

Section 3(2)(c) in The Newspapers (Price Control) Act, 1972