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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(i) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

(i)"Evaluation, Measurement and Verification" means activities which evaluate, measure and verify performance or other aspects of DSM /energy efficiency programs or their market environment;