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Himachal Pradesh High Court

Sumna Devi vs . Ajeet Singh on 7 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Sumna Devi vs. Ajeet Singh FAO (FC) No. 36 of 2021 07.03.2022 Present: Mr. S. D. Vasudeva, Advocate, for the appellant.

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Mr. Ajit Singh Saklani, Advocate, for the respondent.

As prayed for by learned counsel for the respondent, list on 11.04.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) r Judge March 7, 2022 (sanjeev) ::: Downloaded on - 07/03/2022 20:18:10 :::CIS