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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(2) in Telangana Infectious Diseases Act, 1950

(2)If any women who, according to custom, does not appear in public, is removed to any such hospital or place:-
(i)the removal shall be effected in such a way as to preserve her privacy; and
(ii)special accommodation shall be provided for her in such hospital or place.