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Custom, Excise & Service Tax Tribunal

Devinder Pramod & Ors vs Cc, New Delhi on 14 August, 2008

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI

PRINCIPAL BENCH - COURT NO. 1


Customs Appeal Nos. 128 & 155 of 2008


			 




Devinder Pramod & Ors.              .                        Appellants
                                         (Rep by Sh. Pradeep Jain, Adv.)


VERSUS

CC, New Delhi                                .                       Respondent

(Rep. by Sh. Fateh Singh, DR) DATE OF HEARING : 14.08.2008 ORDER SHEET It is stated on behalf of the appellant that the amount as per the order dated 05.06.2008 has been deposited and the order thus stands complied with. Photo copy of the challan is filed. Compliance be noted.

(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay