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Section 18 in Allotment of Sites on Lease-hold basis to Auto Spare Part Dealers and Auto Repair Mechanics in Chandigarh Scheme, 1996
18.
Any dispute concerning or arising out of this Scheme shall be subject to the jurisdiction of the Courts located at Chandigarh.Annexure "A"Application for the allotment of a site under the Scheme "The Allotment of sites to Auto Spare Part Dealers and Auto Repair Mechanics on Lease-hold Basis in Chandigarh, Scheme, 1996"| Space for Photograph |