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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(4)(b) in Srinagar and Jammu Cluster Universities Act, 2016

(b)If the University Council rejects the draft of a Statute proposed by the Syndicate, the draft shall be submitted to the Chancellor who may refer it back to the University Council for further consideration.