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[Cites 0, Cited by 0] [Section 103] [Entire Act]

Union of India - Subsection

Section 103(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)when electric vibrators are used in concreting work,-
(i)such vibrators shall be earthed;
(ii)the leads of such vibrators shall be heavily insulated; and
(iii)the current shall be switched off when such vibrators are not in use.