Rajasthan High Court - Jodhpur
Ram Prasad Choudhary vs Jai Narain Vyas University, Jodhpur on 10 December, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
(1 of 7)
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 17184/2021
Ram Prasad Choudhary S/o Shri Kalu Ram Choudhary, Aged
About 43 Years, Iv/fs/4 Sector-3, University Staff Colony,
Jodhpur.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Vice
Chancellor, Jodhpur, Rajasthan.
2. The Registrar, Jai Narain Vyas University, Jodhpur,
Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 17188/2021
Kailash Chaudhary S/o D.r. Chaudhary, Aged About 41 Years, Iii
H/1, University Staff Colony, Jnvu Jodhpur.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Vice
Chancellor, Jodhpur, Rajasthan.
2. The Registrar, Jai Narain Vyas University, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17191/2021
Emarti Kumari D/o Shri Neta Ram, Aged About 40 Years, Warden
Residence Of Hostel N. 6 (Engineering Girls), Jnvu Campus,
Jodhpur.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Vice
Chancellor, Jodhpur, Rajasthan.
2. The Registrar, Jai Narain Vyas University, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17193/2021
Shrwan Ram S/o Toga Ram Meghwal, Aged About 48 Years, Plot
No.b-210, Rameshwar Nagar, Basni-1, Jodhpur.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Vice
Chancellor, Jodhpur, Rajasthan.
2. The Registrar, Jai Narain Vyas University, Jodhpur,
Rajasthan.
----Respondents
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(2 of 7)
S.B. Civil Writ Petition No. 17194/2021
1. Abhisek Gour S/o Shri Mahaveer Prasad Gour, Aged About
28 Years, R/o 94-96/39, Parshvanath Nagar, Nandari
Road, Jodhpur, Rajasthan.
2. Santosh Kumari Meena D/o Shri Bhika Ram Meena, Aged
About 27 Years, R/o Thf-10, Opp. Mbm Engg. College, Jai
Narain Vyas University Staff Quarters, Jodhpur,
Rajasthan.
3. Khamma Kanwar D/o Shri Prahalad Ram, Aged About 33
Years, R/o House No. 26, Ganesh Nagar Bhadwasiya,
Mandor Road, Jodhpur, Rajasthan.
4. Kapil Parihar S/o Shri Meghraj Parihar, Aged About 35
Years, R/o Iii-F/22, Sector No. 2, Jai Narain Vyas
University Staff Quarters, Jodhpur, Rajasthan.
5. Naginder Singh S/o Shri Birender Pal Singh, Aged About
33 Years, R/o Iii-F/5, Sector No. 2, Jai Narain Vyas
University Staff Quarters, Jodhpur, Rajasthan.
6. Umesh Kumar S/o Shri Harigun Singh, Aged About 28
Years, R/o Iii-F/2, Sector No. 3, Jai Narain Vyas University
Staff Quarters, Jodhpur, Rajasthan.
7. Sanu Meena S/o Shri Ram Khiladi Meena, Aged About 27
Years, R/o Iii-F/25, Sector No. 3, Jai Narain Vyas
University Staff Quarters, Jodhpur, Rajasthan.
8. Ketan Jangir S/o Shri Rajendra Prasad, Aged About 33
Years, R/o Iii/4, Sector No. 3, Jai Narain Vyas University
Staff Quarters, Jodhpur, Rajasthan.
9. Naveen Kumar Suniya S/o Shri Mahendra Singh, Aged
About 31 Years, R/o Iii-H/3, Sector No. 3, Jai Narain Vyas
University Staff Quarters, Jodhpur, Rajasthan.
10. Rohit Rawal S/o Shri Devi Singh Rawal, Aged About 29
Years, R/o At Present C/o Surendra Singh, Hanuman
Colony, Behind Chamu House, Mandor Road, Jodhpur,
Rajasthan.
11. Abhilasha Chaudhary D/o Shri Motiram Chaudhary, Aged
About 30 Years, R/o Iii-F/6, Sector No. 2, Jai Narain Vyas
University Staff Quarters, Jodhpur, Rajasthan.
12. Sandeep Yadav S/o Shri Hajari Lal, Aged About 33 Years,
R/o Iii-F/9, Sector No. 2, Jai Narain Vyas University Staff
Quarters, Jodhpur, Rajasthan.
13. Ravi Kant Mordia S/o Shri Natthi Lal, Aged About 28
Years, R/o Thf-3, Jai Narain Vyas University Staff
Quarters, Pwd Road, Jodhpur, Rajasthan.
14. Anita Kuradiya D/o Shri Ram Dayal, Aged About 37 Years,
R/o 8C-26, Kudi Bhagtasani Housing Board, Jodhpur,
Rajasthan.
15. Pradeep Kumar S/o Shri Bajrang Lal, Aged About 29
Years, R/o Thf-12, Opp. Mbm Engg. College, Jai Narain
Vyas University Staff Quarters, Jodhpur, Rajasthan.
----Petitioners
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Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur
----Respondents
S.B. Civil Writ Petition No. 17195/2021
Shailesh Choudhary S/o Late Mohan Lal Choudhary, Aged About
46 Years, 283, Umaid Heritage, Ratanada, Jodhpur.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Vice
Chancellor, Jodhpur, Rajasthan.
2. The Registrar, Jai Narain Vyas University, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17291/2021
Dr. Mahipal Singh Rathore S/o Shri Govind Singh Rathore, Aged
About 50 Years, R/o Gopalbadi, Chopasni Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17324/2021
Dr. Mahendra Singh S/o Shri Roop Singh, Aged About 45 Years,
R/o Dr. Mahendra Singh, Warden Jaswant Hostel, Old Campus,
Ratanada, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Camus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17329/2021
Dr. Om Prakash S/o Shri Baldev Singh, Aged About 33 Years,
Iv/fs/2, University Staff Colony, Sector-3, Residency Road,
District Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
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----Respondents
S.B. Civil Writ Petition No. 17330/2021
Meena Kumari Gurjar (Mrs.) D/o Shri K.l. Gurjar, Aged About
33 Years, R/o House No. Thf/18, University Staff Quarters,
Near Engg. College, Residency Road, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its
Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17331/2021
Dr. Kamna Sharma D/o Om Dutt Sharma, Aged About 39
Years, R/o Shankar Sadan Soorsagar, District Jodhpur,
Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17332/2021
Govind Singh S/o Shri Hari Singh Akherajot, Aged About 38
Years, Iii/f/24, Sector-3, University Staff Colony, Residency
Road, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17333/2021
Parvez Ali S/o Shaukat Ali, Aged About 38 Years, C/o Yousuf
Khan, Behind Stadium Cinema, Mai Khadija Hospital Wali Gali,
Khariya Kunwa, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17334/2021
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Fatta Ram Nayak S/o Shri Arjun Ram Nayak, Aged About 39
Years, R/o Iii/5 Sector-3, (Double Story) University Staff
Colony, Residency Road, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17335/2021
Dr. Bharat Kumar S/o Shri Girdhari Ram, Aged About 37 Years,
R/o In Front Of Board Of Technical Education, Residency Road,
District Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Javu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17342/2021
Bhawani Singh Rajpurohit S/o Shri Jethu Singh Rajpurohit,
Aged About 48 Years, R/o Inside Siwanchi Gate, Near Police
Thana, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17343/2021
Dr. Lalit Kumar Panwar S/o Shri Rampal Panwar, Aged About 40
Years, R/o Iii/f/19, Sector-2, Jnvu Staff Colony, Residency
Road, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17344/2021
Dr. Rekha D/o Shri Gorkha Ram, Aged About 36 Years, R/o
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Assistant Professor (Economics), Jai Narain Vyas University,
Jodhpur.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 17345/2021
Dr. Bhagwan Singh Shekhawat S/o Shri R.s. Shekhawat, Aged
About 37 Years, 70, Shiv Shakti Nagar, Paota C Road, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. Jai Narayan Vyas University, Through Its Registrar Jnvu
Campus, Jodhpur.
2. Vice Chancellor, Jai Narayan Vyas University Jnvu
Campus, Jodhpur.
----Respondents
For Petitioner(s) : Mr. Kuldeep Mathur.
Mr. Sanjay Nahar.
Dr. Nikhil Dungawat.
Mr. Nihar Jain.
Mr. Devesh A. Purohit.
Mr. LD. Lakhara.
Mr. Sandeep Khichad.
For Respondent(s) : Mr. Deepesh Singh Beniwal.
Mr. Idrish Mohd.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 10/12/2021 Learned counsel for the respondent-University prays for time to file reply to the writ petition. Time prayed for is allowed.
Learned counsel for the parties were heard for grant of interim relief.
Learned counsel for the petitioners made submissions that the respondents are in process of considering the matters relating (Downloaded on 10/12/2021 at 09:09:48 PM) (7 of 7) to the Career Advancement Scheme ('CAS'), for which, the applications were called from the petitioners, however, they have not been called for interview/evaluation and their cases are not being considered on account of the fact that the UGC Regulations, 2018 / AICTE Regulations, 2019 have come into force and the University has by adopting the same, proposed amendment in Ordinance 317-B/317(4), for which, assent of the Governor, has not been received so far.
Learned counsel for the University attempted to make submissions that irrespective of the assent received from the Governor, as the Regulations have already been issued in the year 2018/2019, the candidates have to be judged based on the said Regulations.
In the circumstances of the case, wherein the University has sought amendment in the Ordinance and the assent of the Governor, which is pre-requisite for the same is yet not being received and the petitioners have already applied under the Notification issued by the University/Faculty of Engineering, the respondents are directed to call the petitioners for interview/evaluation, consider their cases for CAS, however, their result shall not be declared till the next date.
List the petitions on 17.01.2022.
(ARUN BHANSALI),J 84to89, 97,98&100 101to110-PKS/-
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