Section 1132 in Rules under the United Provinces Excise Act, 1910
1132. Application for licence.
(a)An application for a licence for the manufacture of sacramental wine shall be made in writing to the Excise Commissioner through the Collector of the district concerned.(b)The application shall be accompanied by-(i)short description of the place where it is proposed to manufacture sacramental wine;(ii)approximate quantity of sacramental wine which is proposed to be manufactured and the names of the diocese and Churches for which the wine shall be utilized.
