Supreme Court - Daily Orders
M/S Jeevan Telecasting Corporation ... vs State Of Kerala on 7 July, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.23+56+57 COURT NO.8 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 16034/2023
(Arising out of impugned final judgment and order dated 11-01-2023
in CRLMC No. 54/2023 passed by the High Court of Kerala at
Ernakulam)
M/S JEEVAN TELECASTING CORPORATION LTD. Petitioner(s)
VERSUS
STATE OF KERALA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.93189/2023-CONDONATION OF DELAY
IN FILING and IA No.93191/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
WITH
SLP(Crl) No. 5825/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.93549/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15995/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.96164/2023-CONDONATION OF DELAY
IN FILING and IA No.96165/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16040/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.94851/2023-CONDONATION OF DELAY
IN FILING and IA No.94852/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(Crl) No. 5753/2023 (II-B)
( IA No.92271/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 5318/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.85292/2023-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 16025/2023 (II-B)
( IA No.94294/2023-CONDONATION OF DELAY IN FILING and IA
No.94295/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 5749/2023 (II-B)
Signature Not Verified
( IA No.92236/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
Digitally signed by
NEETA SAPRA
Date: 2023.07.08
JUDGMENT)
12:44:21 IST
Reason:
SLP (CRL) Dy No(s). 16034/2023 & Ors. 1 of 6
Diary No(s). 16043/2023 (II-B)
( IA No.102934/2023-CONDONATION OF DELAY IN FILING and IA
No.102928/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 6435/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.102362/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 5786/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.92696/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 5571/2023 (II-B)
( IA No.89657/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 5524/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.88952/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 5637/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.90697/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 5563/2023 (II-B)
( IA No.89524/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 16323/2023 (II-B)
( IA No.94919/2023-CONDONATION OF DELAY IN FILING and IA
No.94918/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 16028/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.98505/2023-CONDONATION OF DELAY
IN FILING and IA No.98504/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(Crl) No. 5801/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.93133/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15584/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.92859/2023-CONDONATION OF DELAY
IN FILING and IA No.92858/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16299/2023 (II-B)
( IA No.99659/2023-CONDONATION OF DELAY IN FILING and IA
No.99658/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 16319/2023 (II-B)
( IA No.97031/2023-CONDONATION OF DELAY IN FILING and IA
SLP (CRL) Dy No(s). 16034/2023 & Ors. 2 of 6
No.97029/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15602/2023 (II-B)
( IA No.95340/2023-CONDONATION OF DELAY IN FILING and IA
No.95342/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15599/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.105211/2023-CONDONATION OF DELAY
IN FILING and IA No.105215/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 15600/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.101475/2023-CONDONATION OF DELAY
IN FILING and IA No.101476/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16304/2023 (II-B)
( IA No.102444/2023-CONDONATION OF DELAY IN FILING and IA
No.102443/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 16320/2023 (II-B)
( IA No.92352/2023-CONDONATION OF DELAY IN FILING and IA
No.92348/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 16298/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.99655/2023-CONDONATION OF DELAY
IN FILING and IA No.99654/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16301/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.94900/2023-CONDONATION OF DELAY
IN FILING and IA No.94901/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16038/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.102468/2023-CONDONATION OF DELAY
IN FILING and IA No.102469/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(Crl) No. 6447/2023 (II-B)
( IA No.102498/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 16032/2023 (II-B)
( IA No.102475/2023-CONDONATION OF DELAY IN FILING and IA
No.102476/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 6260/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.99813/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15991/2023 (II-B)
( IA No.91906/2023-CONDONATION OF DELAY IN FILING and IA
SLP (CRL) Dy No(s). 16034/2023 & Ors. 3 of 6
No.91904/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15593/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.97909/2023-CONDONATION OF DELAY
IN FILING and IA No.97910/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16296/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.102496/2023-CONDONATION OF DELAY
IN FILING and IA No.102497/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(Crl) No. 6439/2023 (II-B)
( IA No.102418/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 16050/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.104220/2023-CONDONATION OF DELAY
IN FILING and IA No.104219/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(Crl) No. 6250/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.99657/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15591/2023 (II-B)
( IA No.100448/2023-CONDONATION OF DELAY IN FILING and IA
No.100447/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15586/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.91255/2023-CONDONATION OF DELAY
IN FILING and IA No.91253/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16314/2023 (II-B)
( IA No.104654/2023-CONDONATION OF DELAY IN FILING and IA
No.104650/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 5587/2023 (II-B)
( IA No.89888/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 15589/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.95160/2023-CONDONATION OF DELAY
IN FILING and IA No.95156/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16294/2023 (II-B)
( IA No.96228/2023-CONDONATION OF DELAY IN FILING and IA
No.96231/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 6252/2023 (II-B)
( IA No.99672/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
SLP (CRL) Dy No(s). 16034/2023 & Ors. 4 of 6
JUDGMENT)
SLP(Crl) No. 5757/2023 (II-B)
( IA No.92330/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 16324/2023 (II-B)
( IA No.96393/2023-CONDONATION OF DELAY IN FILING and IA
No.96396/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)WITH
SLP (Crl.) No(s). 5792/2023(ITEM No. 56)
(FOR ADMISSION and I.R. and IA No.92940/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
WITH
Diary No(s). 16020/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.93862/2023-CONDONATION OF DELAY
IN FILING and IA No.93863/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
WITH
S.L.P.(CRL) Diary No(s). 15590/2023 (ITEM NO. 57)
(FOR ADMISSION and IA No. 97895/2023 - CONDONATION OF DELAY IN
FILING and IA No. 97896/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
WITH
SLP(Crl) No. 5708/2023 (II-B)
SLP(Crl) No. 5963/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.95361/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.95363/2023-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(Crl) No. 5789/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.92820/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 5737/2023 (II-B)
SLP(Crl) No. 6061/2023 (II-B)
(IA No.96704/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 5918/2023 (II-B)
( IA No.94682/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP (CRL) Dy No(s). 16034/2023 & Ors. 5 of 6
SLP(Crl) No. 5794/2023 (II-B)
Diary No(s). 16010/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.92613/2023-CONDONATION OF DELAY
IN FILING and IA No.92615/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16307/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.95058/2023-CONDONATION OF DELAY
IN FILING and IA No.95059/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 16321/2023 (II-B)
Date : 07-07-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Devadatt Kamat, Sr. Adv.
Mr. Aljo K. Joseph, AOR
Ms. Shelna K, Adv.
Mr. Harsh Pandat, Adv.
Mr. Harsh Panday, Adv.
Ms. Shelna K., Adv.
For Respondent(s) Ms. Shirin Khajuria, AOR
Ms. Nayan Gupta, Adv.
Ms. Oshi Verma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned senior counsel for the petitioner seeks permission to withdraw the petitions.
Permission granted.
The special leave petitions are dismissed as withdrawn.
(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) SLP (CRL) Dy No(s). 16034/2023 & Ors. 6 of 6