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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(xii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xii)take measures for the prevention of purchases and sales below the minimum support prices as fixed by the Government from time to time;