Section 51 in First Statutes of the University of Udaipur
51. Application.
- The Statutes in this Chapter shall apply to every whole time officer, teacher or employee who is appointed by the University or in the case of State Government employee who has opted for University service and who holds a substantive appointment in the University. A person whose services have been lent to the University by the Government or who is on leave or on deputation from a Government post on agreed terms and conditions will not be eligible to benefits under these Statutes unless he is appointed as an employee of the University.
